Bare Acts

Showing 5561 - 5570 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Fire Force Act, 1964

Act 18450 2025
S Karnataka

Karnataka Fire Force (Maintenance Of Discipline And Removal From Service) Rules, 1971

Act 18449 2025
S Karnataka

Karnataka Fire Force Regulations, 1971

Act 18451 2025
S Karnataka

Karnataka Fire Force Rules, 1971

Act 18452 2025
S Karnataka

Karnataka Fiscal Responsibility (Amendment) Act, 2009

Act 18453 2025
S Karnataka

Karnataka Fiscal Responsibility (Second Amendment) Act, 2009

Act 18454 2025
S Karnataka

Karnataka Fishing Harbour Terminals Authority Act, 1986

Act 18455 2025
S Karnataka

Karnataka Forest Act, 1963

Act 18459 2025
S Karnataka

Karnataka Forest (Amendment) Act, 2001

Act 18456 2025
S Karnataka

Karnataka Forest (Amendment) Act, 2009

Act 18457 2025