Bare Acts

Showing 5701 - 5710 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Local Authorities (Prohibition Of Defection) Act, 1987

Act 18590 2025
S Karnataka

Karnataka Local Authorities (Prohibition Of Defection) (Amendment) Act, 2010

Act 18589 2025
S Karnataka

Karnataka Local Fund Authorities Fiscal Responsibility Act, 2003

Act 18591 2025
S Karnataka

Karnataka Lokayukta Act, 1984

Act 18595 2025
S Karnataka

Karnataka Lokayukta (Amendment) Act, 2010

Act 18592 2025
S Karnataka

Karnataka Lokayukta (Amendment) Act, 2015

Act 18593 2025
S Karnataka

Karnataka Lokayukta (Financial Powers) Rules, 1998

Act 18594 2025
S Karnataka

Karnataka Lokayukta Rules, 1985

Act 18596 2025
S Karnataka

Karnataka Marine Fishing (Regulation) Act, 1986

Act 18597 2025
S Karnataka

Karnataka Marine Fishing (Regulation) Rules, 1987

Act 18598 2025