Bare Acts

Showing 5691 - 5700 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Legislature (Telephone To Members)Rules, 1979

Act 18571 2025
S Karnataka

Karnataka Leprosy Laws (Repeal) Act, 1988

Act 18580 2025
S Karnataka

Karnataka Lifts Act, 1974

Act 18581 2025
S Karnataka

Karnataka Lifts Rules, 1976

Act 18582 2025
S Karnataka

Karnataka Live-Stock Improvement Act, 1961

Act 18583 2025
S Karnataka

Karnataka Livestock Improvement Rules, 1969

Act 18584 2025
S Karnataka

Karnataka Local Authorities (Disciplinary Proceedings Against Employees) Act, 1969

Act 18585 2025
S Karnataka

Karnataka Local Authorities (Official Language) Act, 1981

Act 18586 2025
S Karnataka

Karnataka Local Authorities (Postponement Of Elections And Continuance Of Administrators) Act, 1965

Act 18588 2025
S Karnataka

Karnataka Local Authorities (Postponement Of Elections And Continuance Of Administrators) (Repealing) Act, 1967

Act 18587 2025