Bare Acts

Showing 5671 - 5680 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Legislature (Members Medical Attendance) Rules, 1968

Act 18559 2025
S Karnataka

Karnataka Legislature (Members Travelling Allowance) Rules, 1957

Act 18560 2025
S Karnataka

Karnataka Legislature (Payment Of Advance Travelling Allowance) Rules, 1957

Act 18561 2025
S Karnataka

Karnataka Legislature (Payment Of Travelling And Daily Allowances To Members) Rules, 1957

Act 18562 2025
S Karnataka

Karnataka Legislature (Pensioners Free Transit By Road Transport Services) Rules, 1990

Act 18563 2025
S Karnataka

Karnataka Legislature (Pensioners Medical Attendance) Rules, 1990

Act 18564 2025
S Karnataka

Karnataka Legislature (Presiding And Deputy Presiding Officers, Leaders Of The Opposition And The Government Chief Whips) Medical Attendance Rules, 1959

Act 18565 2025
S Karnataka

Karnataka Legislature (Prevention Of Disqualification) Act, 1956

Act 18567 2025
S Karnataka

Karnataka Legislature (Prevention Of Disqualification) (Amendment) Act, 2006

Act 18566 2025
S Karnataka

Karnataka Legislature (Prohibition Of Simultaneous Membership) Act, 1956

Act 18568 2025