Bare Acts

Showing 5651 - 5660 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Land Revenue (Amendment) Act, 2015

Act 18538 2025
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S Karnataka

Karnataka Land Revenue And Certain Other Laws (Amendment) Act, 2007

Act 18548 2025
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S Karnataka

Karnataka Land Revenue Code, 1888

Act 18549 2025
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S Karnataka

Karnataka Land Revenue (Regularisation Of Unauthorised Occupation Of Lands) Rules, 1970

Act 18539 2025
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S Karnataka

Karnataka Land Revenue Rules, 1966

Act 18550 2025
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S Karnataka

Karnataka Land Revenue (Second Amendment) Act, 2005

Act 18540 2025
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S Karnataka

Karnataka Land Revenue (Second Amendment) Act, 2009

Act 18541 2025
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S Karnataka

Karnataka Land Revenue (Surcharge) Act, 1961

Act 18542 2025
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S Karnataka

Karnataka Land Revenue (Surcharge) Rules, 1961

Act 18543 2025
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S Karnataka

Karnataka Land Revenue (Surcharge) Rules, 1964

Act 18544 2025
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