Bare Acts

Showing 5661 - 5670 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Land Revenue (Temporary Surcharge) Act, 1966

Act 18545 2025
S Karnataka

Karnataka Land Revenue (Temporary Surcharge) Rules, 1966

Act 18546 2025
S Karnataka

Karnataka Legal Aid Board Act, 1981

Act 18553 2025
S Karnataka

Karnataka Legal Aid Board Regulations, 1983

Act 18554 2025
S Karnataka

Karnataka Legal Aid Board Rules, 1983

Act 18555 2025
S Karnataka

Karnataka Legal Aid (District And Taluka Committees) Scheme, 1983

Act 18551 2025
S Karnataka

Karnataka Legal Aid (Motor Vehicle Accident Compensation Claims) Scheme, 1983

Act 18552 2025
S Karnataka

Karnataka Legislators Pension Rules, 1979

Act 18556 2025
S Karnataka

Karnataka Legislature (Chairman, The Deputy Chairman, The Speaker And The Deputy Speaker) Travelling And Other Allowances Rules, 1957

Act 18557 2025
S Karnataka

Karnataka Legislature (Members Free Transit By Road Transport Services) Rules, 1967

Act 18558 2025