Bare Acts

Showing 5961 - 5970 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Scheduled Castes, Scheduled Tribes And Other Backward Classes (Reservation Of Appointment Etc.,) (Second Amendment) Act, 2004

Act 18845 2025
S Karnataka

Karnataka Scheduled Castes, Scheduled Tribes And Other Backward Classes (Reservation Of Appointments, Etc.) Act, 1990

Act 18846 2025
S Karnataka

Karnataka Scheduled Castes, Scheduled Tribes And Other Backward Classes (Reservation Of Appointments, Etc.) Rules, 1992

Act 18847 2025
S Karnataka

Karnataka Scheduled Castes, Scheduled Tribes And Other Backward Classes (Reservation Of Seats In Educational Institutions And Of Appointments Or Posts In The Services Under The State) Act, 1994

Act 24038 2025
S Karnataka

Karnataka Secondary Education Examination Board Act, 1966

Act 18850 2025
S Karnataka

Karnataka Secondary Education Examination Board (Amendment) Act, 2002

Act 18848 2025
S Karnataka

Karnataka Secondary Education Examination Board (Amendment) Act, 2006

Act 18849 2025
S Karnataka

Karnataka Secondary Education Examination Board First Regulations, 1966

Act 18851 2025
S Karnataka

Karnataka Secondary Education Examination Board Rules, 1966

Act 18852 2025
S Karnataka

Karnataka Seed Farms Act, 1975

Act 18853 2025