S Karnataka Karnataka Reservation Of Appointments Or Posts (In The Civil Services Of The State) For Rural Candidates Act, 2000 Act 18832 2025 View Download
S Karnataka Karnataka Resettlement Of Project Displaced Persons Act, 1987 Act 18833 2025 View Download
S Karnataka Karnataka Residence Of Chairman And Speaker (Charges For Consumption Of Electricity) Rules, 1970 Act 18834 2025 View Download
S Karnataka Karnataka Residence Of Ministers, Ministers Of State And Deputy Ministers (Charges For Consumption Of Electricity) Rules, 1958 Act 18835 2025 View Download
S Karnataka Karnataka Residence Of Ministers, Ministers Of The State And Deputy Ministers (Furnishing) Rules, 1956 Act 18836 2025 View Download