S Karnataka Karnataka Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 2003 Act 18807 2025 View Download
S Karnataka Karnataka Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 2005 Act 18808 2025 View Download
S Karnataka Karnataka Public Premises (Eviction Of Unauthorised Occupants) Rules, 1980 Act 18811 2025 View Download
S Karnataka Karnataka Public Premises (Eviction Of Unauthorised Occupants) (Second Amendment) Act, 2005 Act 18809 2025 View Download
S Karnataka Karnataka Public Service Commission (Conduct Of Business And Additional Functions) Act, 1959 Act 18812 2025 View Download
S Karnataka Karnataka Public Service Commission (Conduct Of Service Examination) Rules, 1965 Act 18813 2025 View Download
S Karnataka Karnataka Public Service Commission (Services Of Local Authorities) (Consultation) Order, 1963 Act 18815 2025 View Download
S Karnataka Karnataka Public Service Commission (Services Of Local Authorities) (Functions) Rules, 1963 Act 18816 2025 View Download
S Karnataka Karnataka Radio And Electrical Manufacturing Company (Acquisition Of Shares) Act, 1978 Act 18817 2025 View Download