Bare Acts

Showing 5921 - 5930 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 2003

Act 18807 2025
S Karnataka

Karnataka Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 2005

Act 18808 2025
S Karnataka

Karnataka Public Premises (Eviction Of Unauthorised Occupants) Rules, 1980

Act 18811 2025
S Karnataka

Karnataka Public Premises (Eviction Of Unauthorised Occupants) (Second Amendment) Act, 2005

Act 18809 2025
S Karnataka

Karnataka Public Service Commission (Conduct Of Business And Additional Functions) Act, 1959

Act 18812 2025
S Karnataka

Karnataka Public Service Commission (Conduct Of Service Examination) Rules, 1965

Act 18813 2025
S Karnataka

Karnataka Public Service Commission (Functions) Rules, 1973

Act 18814 2025
S Karnataka

Karnataka Public Service Commission (Services Of Local Authorities) (Consultation) Order, 1963

Act 18815 2025
S Karnataka

Karnataka Public Service Commission (Services Of Local Authorities) (Functions) Rules, 1963

Act 18816 2025
S Karnataka

Karnataka Radio And Electrical Manufacturing Company (Acquisition Of Shares) Act, 1978

Act 18817 2025