Bare Acts

Showing 5901 - 5910 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Prohibition (Privileges Fees) Rules, 1966

Act 18779 2025
S Karnataka

Karnataka Prohibition (Purchase, Use Or Consumption Of Foreign Liquor By Members Of Armed Forces) Order, 1966

Act 18780 2025
S Karnataka

Karnataka Prohibition (Rectified Spirits) Rules, 1967

Act 18781 2025
S Karnataka

Karnataka Prohibition (Rotten Gur And Rotten Dates) Order, 1965

Act 18782 2025
S Karnataka

Karnataka Prohibition (Through Transport) Rules, 1963

Act 18783 2025
S Karnataka

Karnataka Prohibition (Trade And Import And Retail Licences) Rules, 1966

Act 18784 2025
S Karnataka

Karnataka Prohibition (Use Of Spirits In The Manufacture Of Medicinal And Toilet Preparations) Rules, 1967

Act 18785 2025
S Karnataka

Karnataka Prohibition (Vendors Licence To Clubs) Order, 1963

Act 18786 2025
S Karnataka

Karnataka Protection Of Interest Of Depositors In Financial Establishments Act, 2004

Act 18796 2025
S Karnataka

Karnataka Provisional Collection Of Taxes Act, 1974

Act 18797 2025