Bare Acts

Showing 5881 - 5890 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Prohibition (Denatured Spirit And Denatured Spirituous Preparations) Rules, 1966

Act 18767 2025
S Karnataka

Karnataka Prohibition (Excise Duties) Rules, 1966

Act 18768 2025
S Karnataka

Karnataka Prohibition (Grant Of Expenses) Rules, 1966

Act 18769 2025
S Karnataka

Karnataka Prohibition (Health And Drug Permits)Medical Board Rules, 1966

Act 18770 2025
S Karnataka

Karnataka Prohibition (Intoxicating Drugs) Rules, 1966

Act 18771 2025
S Karnataka

Karnataka Prohibition (Issue Of Duplicate Licences And Permits) Rules, 1966

Act 18772 2025
S Karnataka

Karnataka Prohibition (Issue Of Tourists Permits) Rules, 1963

Act 18773 2025
S Karnataka

Karnataka Prohibition (Liquor) Rules, 1965

Act 18774 2025
S Karnataka

Karnataka Prohibition (Manufacture And Use Of Wine For Sacramental Purposes) Rules, 1963

Act 18775 2025
S Karnataka

Karnataka Prohibition (Medical Examination And Blood Test) Rules, 1967

Act 18776 2025