Bare Acts

Showing 5871 - 5880 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Private Medical Establishments (Amendment) Act, 2010

Act 18757 2025
S Karnataka

Karnataka Private Nursing Homes (Regulation) Act, 1976

Act 18759 2025
S Karnataka

Karnataka Professional Educational Institutions (Regulation Of Admission And Determination Of Fee) Act, 2006

Act 18761 2025
S Karnataka

Karnataka Professional Educational Institutions (Regulation Of Admission And Determination Of Fee) (Amendment) Act, 2015

Act 18760 2025
S Karnataka

Karnataka Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) (Special Provisions) Act, 2006

Act 18762 2025
S Karnataka

Karnataka Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) (Special Provisions) Act, 2007

Act 18763 2025
S Karnataka

Karnataka Prohibition Act, 1961

Act 18787 2025
S Karnataka

Karnataka Prohibition (Appeal) Rules, 1963

Act 18764 2025
S Karnataka

Karnataka Prohibition (Board Of Experts) Rules, 1963

Act 18765 2025
S Karnataka

Karnataka Prohibition (Committees) Rules, 1963

Act 18766 2025