Bare Acts

Showing 5861 - 5870 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Prevention Of Destruction And Loss Of Property Act, 1981

Act 18748 2025
S Karnataka

Karnataka Prevention Of Fragmentation And Consolidation Of Holdings Act, 1966

Act 18749 2025
S Karnataka

Karnataka Prevention Of Fragmentation And Consolidation Of Holdings Rules, 1969

Act 18750 2025
S Karnataka

Karnataka Prevention Of Incitement To Refuse Or To Defer Payment Of Tax Act, 1981

Act 18751 2025
S Karnataka

Karnataka Prisoners Act, 1963

Act 18752 2025
S Karnataka

Karnataka Prisons Act, 1963

Act 18753 2025
S Karnataka

Karnataka Private Educational Institutions (Discipline And Control) Act, 1975

Act 18754 2025
S Karnataka

Karnataka Private Educational Institutions (Discipline And Control) Rules, 1978

Act 18755 2025
S Karnataka

Karnataka Private Medical Colleges (Prohibition Of Capitation Fees, Fixation Of Intake And Allocation Of Seats Among Different Categories, Etc.) Rules, 1984

Act 18756 2025
S Karnataka

Karnataka Private Medical Establishments Act, 2007

Act 18758 2025