Bare Acts

C Central

Administrative Tribunals (Amendment) Act, 2006

Act 8742 2025

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C Central

Administrative Tribunals (Procedure For Investigation Of Misbehavior Or Incapacity Of Chairmen, Vice-Chairmen And Other Members) Rules, 2000

Act 8743 2025

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C Central

Administrative Tribunals (Procedure For Investigation Of Misbehavious Of Incapacity Of Chairmen, Vice-Chairmen And Other Members) Rules, 2000

Act 8744 2025

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S Gujarat

Administrator General (Gujarat) Rules, 1976

Act 16377 2025

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S Karnataka

Administrator-General Of Madras (Recognition) Act, 1910

Act 18150 2025

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S Punjab and Haryana

Administrator Generals Act, 1913

Act 21564 2025

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S Bengal

Administrator Generals (Bengal Amendment) Act, 1940

Act 14792 2025

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S Delhi

Administrator Generals (Union Territory Of Delhi) Rules, 1972

Act 16080 2025

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S Punjab and Haryana

Administrator-Generals (West Pakistan Amendment) Ordinance, 1966

Act 21565 2025

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C Central

Administrators General (Amendment) Act, 2012

Act 8746 2025

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