Bare Acts

Showing 61 - 70 of 15363 acts
S Punjab and Haryana

Administrators-General (Amendment) Act, 2012

Act 21566 2025
S Maharashtra

Administrators-General And Official Trustees (Maharashtra Amendment) Act, 1982

Act 19994 2025
C Central

Administrators-General (Maharashtra) Amendment Act, 2001

Act 8747 2025
S Delhi

Administrators (Powers Relating To The Procedure And Conduct Of Business Of Metropolitan Council Of Delhi) Rules, 1967

Act 16081 2025
C Central

Admiralty Court Act, 1861

Act 8748 2025
C Central

Admiralty Jurisdiction (India) Act, 1860

Act 8749 2025
C Central

Admiralty Offences (Colonial) Act, 1849

Act 8750 2025
S Gujarat

Admission As Advocates (Training And Examination) Rules, 1968

Act 16378 2025
S Karnataka

Advocate General (Designation) Act, 1941

Act 18151 2025
S Andhra Pradesh

Advocate On Record For The Andhra Pradesh Electricity Regulatory Commission In Supreme Court (Appointment, Condition Of Appointment And Remuneration) Regulations, 1999

Act 12899 2025