Bare Acts

Showing 5991 - 6000 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Small Cause Courts And Certain Other Law (Amendment) Act, 2015

Act 18874 2025
S Karnataka

Karnataka Societies Registration Act, 1960

Act 18875 2025
S Karnataka

Karnataka Societies Registration Rules, 1961

Act 18876 2025
S Karnataka

Karnataka Souharda Sahakari Act, 1997

Act 18879 2025
S Karnataka

Karnataka Souharda Sahakari (Amendment) Act, 2004

Act 18877 2025
S Karnataka

Karnataka Souharda Sahakari (Amendment) Act, 2005

Act 18878 2025
S Karnataka

Karnataka Special Tax On Entry Of Certain Goods Act, 2004

Act 18880 2025
S Karnataka

Karnataka Special Tribunal Act, 1994

Act 18881 2025
S Karnataka

Karnataka Stamp Act, 1957

Act 18899 2025
S Karnataka

Karnataka Stamp (Amendment) Act, 2002

Act 18882 2025