Bare Acts

Showing 6011 - 6020 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Stamp And Certain Other Law (Amendment) Act, 2002

Act 18901 2025
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S Karnataka

Karnataka Stamp And Certain Other Laws (Amendment) Act, 2003

Act 18902 2025
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S Karnataka

Karnataka Stamp (Constitution Of Committee For Estimation Of Property) Rules, 1992

Act 18892 2025
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S Karnataka

Karnataka Stamp (Franking Impression Of Stamps) Rules, 2000

Act 18893 2025
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S Karnataka

Karnataka Stamp (Prevention Of Undervaluation Of Instruments) Rules, 1977

Act 18894 2025
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S Karnataka

Karnataka Stamp Rules, 1958

Act 18903 2025
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S Karnataka

Karnataka Stamp (Second Amendment) Act, 2007

Act 18895 2025
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S Karnataka

Karnataka Stamp (Second Amendment) Act, 2009

Act 18896 2025
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S Karnataka

Karnataka Stamp (Second Amendment) Act, 2010

Act 18897 2025
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S Karnataka

Karnataka Stamp (Third Amendment) Act, 2007

Act 18898 2025
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