Bare Acts

Showing 611 - 620 of 15363 acts
S Andhra Pradesh

Andhra Pradesh Gram Panchayat (Power To Naming Of Streets And Numbering The Buildings) Rules, 2000

Act 13377 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayat, Preparation And Submission Of Budget Rules, 2000

Act 13381 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayat, Public Or Government Ferries Rules, 2000

Act 13382 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Amendment) Act, 1980

Act 13384 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Amendment) Act, 1986

Act 13385 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Amendment) Act, 1987

Act 13386 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Amendment) Act, 1990

Act 13387 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats And Panchayat Samithis And Zilla Parishads (Amendment) Amending Act, 1980

Act 13394 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats And The Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads And Zilla Pranalika And Abhivrudhi Sameeksha Mandala (Amendment) Act, 1990

Act 24017 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Declaration Of Villages) Rules, 1994

Act 13388 2025