Bare Acts

Showing 621 - 630 of 15363 acts
S Andhra Pradesh

Andhra Pradesh Gram Panchayat (Second Appeal) Rules, 2000

Act 13378 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Levy Of Special Tax On Houses) Rules, 1997

Act 13389 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats & Panchayat Samithis And Zilla Parishads (Amendment) Amending Act, 1986

Act 13383 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Second Amendment) Act, 1980

Act 13390 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Second Amendment) Act, 1986

Act 13391 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Third Amendment) Act, 1986

Act 13392 2025
S Andhra Pradesh

Andhra Pradesh Gram Panchayats (Transitional Arrangements) Act, 1995

Act 13393 2025
S Andhra Pradesh

Andhra Pradesh Ground Water (Regulation For Drinking Water Purposes) Act, 1996

Act 13395 2025
S Andhra Pradesh

Andhra Pradesh Habitual Offenders Act, 1962

Act 13396 2025
S Andhra Pradesh

Andhra Pradesh Habitual Offenders Rules, 1965

Act 13397 2025