Bare Acts

Showing 6301 - 6310 of 11113 acts
Type: State Acts
S Kerala

Kerala Municipal Councils (Extension Of Term Of Office Of Councillors) Act, 1979

Act 19353 2025
S Kerala

Kerala Municipal Councils (Extension Of Term Of Office Of Councillors) Amendment Act, 1978

Act 19354 2025
S Kerala

Kerala Municipality Act, 1994

Act 19360 2025
S Kerala

Kerala Municipality (Amendment) Act, 2000

Act 19355 2025
S Kerala

Kerala Municipality (Amendment) Act, 2003

Act 19356 2025
S Kerala

Kerala Municipality (Amendment) Act, 2007

Act 19357 2025
S Kerala

Kerala Municipality Building Rules, 1999

Act 19361 2025
S Kerala

Kerala Municipality (Election Of Chairperson And Deputy Chairperson) Rules, 1995

Act 19358 2025
S Kerala

Kerala Municipality (Third Amendment) Act, 2005

Act 19359 2025
S Kerala

Kerala Panchayat Raj Act, 1994

Act 19376 2025