Bare Acts

Showing 6321 - 6330 of 11113 acts
Type: State Acts
S Kerala

Kerala Panchayat Raj (Registration Of Electors) Rules, 1994

Act 19372 2025
S Kerala

Kerala Panchayat Raj (Slaughter Houses And Meat Stalls) Rules, 1996

Act 19373 2025
S Kerala

Kerala Panchayat Raj (Standing Committee) Rules, 2000

Act 19374 2025
S Kerala

Kerala Panchayat Raj (Taxation, Levy And Appeal) Rules, 1996

Act 19375 2025
S Kerala

Kerala Payment Of Arrears Of Rent In Instalments Act, 1979

Act 19377 2025
S Kerala

Kerala Payment Of Pension To Members Of Legislature (Amendment) Act, 1986

Act 19378 2025
S Kerala

Kerala Payment Of Subsistence Allowance Act, 1972

Act 19379 2025
S Kerala

Kerala Payment Of Subsistence Allowane (Amendment) Act, 1978

Act 19380 2025
S Kerala

Kerala Places Of Public Resort (Amendment) Act, 1975

Act 19381 2025
S Kerala

Kerala Plantations (Additional Tax) Act, 1960

Act 19386 2025