Bare Acts

Showing 6521 - 6530 of 11113 acts
Type: State Acts
S Maharashtra

Lepers (Maharashtra Repeal) Act, 1983

Act 20612 2025
S Bengal

Lepers (West Bengal Repealing) Act, 1985

Act 15063 2025
S Gujarat

Leprosy Assistant (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17568 2025
S Gujarat

Leprosy Supervisor (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17569 2025
S Gujarat

Librarian (Government Ayurved College) Under Directorate Of Indian System Of Medicine And Homoeopathy Recruitment Rules, 2000

Act 17570 2025
S Gujarat

Lift Attendant (Class-Iv) (Panchayat Service) Recruitment Rules, 1998

Act 17571 2025
S Bengal

Lily Barley Mills (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1996

Act 15064 2025
S Bengal

Lily Biscuit Company (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1996

Act 15065 2025
S Karnataka

Limitation (War Conditions) Act, 1947

Act 19012 2025
S Bengal

Limitation (West Bengal Amendment) Act, 1977

Act 15066 2025