Bare Acts

Showing 6531 - 6540 of 11113 acts
Type: State Acts
S Gujarat

Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order, 1993

Act 17572 2025
S Gujarat

Live Stock Inspector (Panchayat Service) (Class-Iii) Recruitment Rules, 2002

Act 17573 2025
S Maharashtra

Local Authorities Loans (Bombay Amendment) Act, 1942

Act 20613 2025
S Himachal Pradesh

Local Authorities Loans (Himachal Pradesh Amendment) Act, 1976

Act 17980 2025
S Delhi

Local Government In Delhi (Disqualification For Membership) (Small Family) Act, 1996

Act 16309 2025
S Karnataka

Loka Shikshana Trust (Taking Over Of Management) Act, 1982

Act 19013 2025
S Bengal

Lowis Jubilee Sanitarium (Acquisition) Act, 1986

Act 15067 2025
S Bengal

Lowis Jubilee Sanitarium (Taking Over Of Management) Act, 1976

Act 15068 2025
S Bengal

Lumbini Park Mental Hospital Acquisition Act, 1984

Act 15069 2025
S Assam

Lushai Hills Autonomous District (Administration Of Justice) Rules, 1953

Act 14601 2025