Bare Acts

Showing 6991 - 7000 of 11113 acts
Type: State Acts
S Tamil Nadu

Madras City Municipal (Amendment) Act, 1958

Act 22790 2025
S Tamil Nadu

Madras City Municipal, District Municipalities And Local Boards (Second Amendment) Act, 1942

Act 22791 2025
S Tamil Nadu

Madras City Police Act, 1888

Act 22794 2025
S Tamil Nadu

Madras City Police (Amendment) Act, 1907

Act 22792 2025
S Tamil Nadu

Madras City Police (Extension To The City Of Maduri And To The City Of Coimbaroe ) Act, 1987

Act 22793 2025
S Tamil Nadu

Madras City Police, Towns Nuisances And Prevention Of Cruelty To Animals (Amendment) Act, 1942

Act 22795 2025
S Tamil Nadu

Madras City Tenants Protection Act, 1921

Act 22796 2025
S Tamil Nadu

Madras Civil And Village Courts (Amendment) Act, 1951

Act 22797 2025
S Tamil Nadu

Madras Coffee-Stealing Prevention Act, 1878

Act 22801 2025
S Tamil Nadu

Madras Commercial Crops Markets Act, 1933

Act 22803 2025