Bare Acts

Showing 7011 - 7020 of 11113 acts
Type: State Acts
S Tamil Nadu

Madras Court Of Small Causes (Validation Of Proceedings) Act, 1943

Act 22809 2025
S Tamil Nadu

Madras Court Of Wards Act, 1902

Act 22810 2025
S Tamil Nadu

Madras Cultivating Tenants (Payment Of Fair Rent) Act, 1956

Act 22811 2025
S Tamil Nadu

Madras Cultivating Tenants Protection Act, 1955

Act 22814 2025
S Tamil Nadu

Madras Cultivating Tenants Protection (Amendment) Act, 1956

Act 22812 2025
S Tamil Nadu

Madras Cultivating Tenants Protection (Amendment) Act, 1958

Act 22813 2025
S Tamil Nadu

Madras Debt Conciliation Act, 1936

Act 22816 2025
S Tamil Nadu

Madras Debt Conciliation (Amendment) Act, 1943

Act 22815 2025
S Tamil Nadu

Madras Debtors Protection Act, 1934

Act 22817 2025
S Tamil Nadu

Madras Decentralization Act, 1914

Act 22818 2025