Bare Acts

Showing 7021 - 7030 of 11113 acts
Type: State Acts
S Tamil Nadu

Madras Devadasis Prevention Of Dedication Act, 1947

Act 22819 2025
S Tamil Nadu

Madras District Boards Act, 1920

Act 22822 2025
S Tamil Nadu

Madras District Boards (Amendment) Act, 1957

Act 22820 2025
S Tamil Nadu

Madras District Boards (Amendment) Act, 1958

Act 22821 2025
S Tamil Nadu

Madras District Collectors Powers (Delegation) Act, 1956

Act 22823 2025
S Tamil Nadu

Madras District Municipalities (Amendment) Act, 1936

Act 22824 2025
S Tamil Nadu

Madras District Municipalities (Amendment) Act, 1950

Act 22825 2025
S Tamil Nadu

Madras District Municipalities (Amendment) Act, 1958

Act 22826 2025
S Tamil Nadu

Madras District Municipalities And Local Boards (Amendment) Act, 1921

Act 22827 2025
S Tamil Nadu

Madras District Municipalities And Local Boards (Amendment) Act, 1947

Act 22828 2025