Bare Acts

Showing 7041 - 7050 of 11113 acts
Type: State Acts
S Tamil Nadu

Madras Essential Articles Control And Requisitioning (Temporary Powers) Act, 1949

Act 22839 2025
S Tamil Nadu

Madras Essential Articles Control And Requisitioning (Temporary Powers) Amendment Act, 1958

Act 22840 2025
S Tamil Nadu

Madras Essential Articles Control And Requisitioning (Temporary Powers) Re-Enacting Act, 1956

Act 22841 2025
S Tamil Nadu

Madras Estates (Abolition And Conversion Into Ryotwari) Act, 1948

Act 22842 2025
S Tamil Nadu

Madras Estates (Abolition And Conversion Into Ryotwari) Amendment Act, 1951

Act 22843 2025
S Tamil Nadu

Madras Estates (Abolition And Conversion Into Ryotwari) Amendment Act, 1954

Act 22844 2025
S Tamil Nadu

Madras Estates (Abolition And Conversion Into Ryotwari), Estates Land (Reduction Of Rent) And Estates (Supplementary) (Amendment) Act, 1958

Act 22845 2025
S Tamil Nadu

Madras Estates Communal, Forest And Private Lands (Prohibition Of Alienation) Act, 1947

Act 22847 2025
S Tamil Nadu

Madras Estates Land Act, 1908

Act 22853 2025
S Tamil Nadu

Madras Estates Land (Reduction Of Rent) Act, 1947

Act 22848 2025