Bare Acts

Showing 7061 - 7070 of 11113 acts
Type: State Acts
S Tamil Nadu

Madras General Sales Tax (Amendment) Act, 1958

Act 22858 2025
S Tamil Nadu

Madras General Sales Tax And The Madras Medium Cotton Mill Cloth (Sales Tax) (Amendment) Act, 1957

Act 22863 2025
S Tamil Nadu

Madras General Sales Tax (Definition Of Turnover And Validation Of Assessments) Act, 1954

Act 22859 2025
S Tamil Nadu

Madras General Sales Tax (Emergency Provisions) Act, 1958

Act 22860 2025
S Tamil Nadu

Madras General Sales Tax (Third Amendment) Act, 1956

Act 22861 2025
S Delhi

Madras Gift Goods (Unlawful Possession) Act, 1961

Act 16311 2025
S Tamil Nadu

Madras Hackney Carriage Act, 1911

Act 22864 2025
S Tamil Nadu

Madras Hereditary Village-Offices Act, 1895

Act 22867 2025
S Tamil Nadu

Madras Hereditary Village-Offices (Amendment) Act, 1942

Act 22865 2025
S Tamil Nadu

Madras Hereditary Village-Offices (Amendment) Act, 1950

Act 22866 2025