Bare Acts

Showing 7071 - 7080 of 11113 acts
Type: State Acts
S Tamil Nadu

Madras High Court (Establishment Of A Permanent Bench At Madurai) Amendment Order, 2009

Act 22868 2025
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S Tamil Nadu

Madras High Court (Jurisdictional Limits) Act, 1927

Act 22869 2025
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S Tamil Nadu

Madras High Court (Jurisdictional Limits) Extension Act, 1985

Act 22870 2025
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S Tamil Nadu

Madras Hindu Religious And Charitable Endowments Act, 1951

Act 22871 2025
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S Tamil Nadu

Madras Hindu Transfers And Bequests Act, 1914

Act 22872 2025
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S Tamil Nadu

Madras Home Guards Act, 1948

Act 22873 2025
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S Andhra Pradesh

Madras Home Guards Rules, 1949

Act 13933 2025
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S Tamil Nadu

Madras Impartible Estates Act, 1904

Act 22874 2025
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S Tamil Nadu

Madras Inams Act, 1869

Act 22876 2025
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S Tamil Nadu

Madras Inams (Assessment) Act, 1956

Act 22875 2025
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