Bare Acts

Showing 7261 - 7270 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra College Teachers (Temporary Postponement Of Confirmation) Act, 1973

Act 20695 2025
S Maharashtra

Maharashtra Construction Of References To District Magistrate In The Hyderabad Area (Repeal) Act, 1960

Act 20696 2025
S Maharashtra

Maharashtra Consumer Protection Rules, 2000

Act 20697 2025
S Maharashtra

Maharashtra Contingency Fund Act, 1956

Act 20698 2025
S Maharashtra

Maharashtra Control Of Organised Crime Act, 1999

Act 20699 2025
S Maharashtra

Maharashtra Control Of Organised Crime Rules, 1999

Act 20700 2025
S Maharashtra

Maharashtra Co-Operative Societies Act, 1960

Act 20693 2025
S Maharashtra

Maharashtra Co-Operative Societies (Amendment) Act, 2006

Act 20684 2025
S Maharashtra

Maharashtra Co-Operative Societies (Amendment) Act, 2007

Act 20685 2025
S Maharashtra

Maharashtra Co-Operative Societies (Amendment) Act, 2008

Act 20686 2025