Bare Acts

Showing 7281 - 7290 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Debt Relief (Adjustment Of Debts) Rules, 1964

Act 20702 2025
S Maharashtra

Maharashtra Debt Relief (Retrospective Extension Of Duration Of Certain Chapters) Act, 1987

Act 20703 2025
S Maharashtra

Maharashtra Deletion Of The Term Famine (From Laws Applicable To The State) Act, 1963

Act 20705 2025
S Maharashtra

Maharashtra Departmental Inquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1986

Act 20706 2025
S Maharashtra

Maharashtra Devdasi System (Abolition) Act, 2005

Act 20708 2025
S Maharashtra

Maharashtra Devdasi System (Abolition) (Amendment) Act, 2013

Act 20707 2025
S Maharashtra

Maharashtra Development Plans Rules, 1970

Act 20709 2025
S Maharashtra

Maharashtra Director Of Prohibition And Excise (Change In Designation) Act, 1973

Act 20710 2025
S Maharashtra

Maharashtra Disabled Persons (Rehabilitation And Welfare) Act, 1993

Act 20711 2025
S Maharashtra

Maharashtra District Planning And Metropolitan Planning Committees (Constitution And Functions) Act, 1994

Act 20712 2025