Bare Acts

Showing 7291 - 7300 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra District Planning Committees (Constitution And Functions) Act, 1998

Act 20714 2025
S Maharashtra

Maharashtra District Planning Committees (Constitution And Functions) (Amendment) Act, 2012

Act 20713 2025
S Maharashtra

Maharashtra Dog Race-Courses Licensing Act, 1976

Act 20715 2025
S Maharashtra

Maharashtra Domestic Workers Welfare Board Act, 2008

Act 20716 2025
S Maharashtra

Maharashtra Drinking Water Supply Rquisition Act, 1983

Act 20717 2025
S Maharashtra

Maharashtra Drugs (Control) Appeal Rules, 1962

Act 20718 2025
S Maharashtra

Maharashtra Drugs (Control) Confiscated Articles (Disposal) Rules, 1962

Act 20719 2025
S Maharashtra

Maharashtra Drugs (Control) Rules, 1963

Act 20720 2025
S Maharashtra

Maharashtra Educational Institutions (Management) Act, 1976

Act 20729 2025
S Maharashtra

Maharashtra Educational Institutions (Prohibition Of Capitation Fee) Act, 1987

Act 20730 2025