Bare Acts

Showing 7441 - 7450 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Local Authority Members Disqualification (Amendment) Act, 2006

Act 20860 2025
S Maharashtra

Maharashtra Local Authority Members Disqualification Rules, 1987

Act 20863 2025
S Maharashtra

Maharashtra Lokayukta And Upa-Lokayuktas Act, 1971

Act 20867 2025
S Maharashtra

Maharashtra Lokayukta And Upa-Lokayuktas (Amendment) Act, 2011

Act 20865 2025
S Maharashtra

Maharashtra Lokayukta And Upa-Lokayuktas (Competent Authorities) Rules, 1973

Act 20866 2025
S Maharashtra

Maharashtra Lokayukta And Upa-Lokayuktas Rules, 1974

Act 20868 2025
S Maharashtra

Maharashtra Lokayukta (Conditions Of Service) Rules, 1973

Act 20864 2025
S Maharashtra

Maharashtra Lrgislature Membera (Touring By Govt. Motor Vehicles) Rules, 1981

Act 20869 2025
S Maharashtra

Maharashtra Luxury-Cum-Entertainment Amusement Tax On Holders Of Television Sets (Refel) Act, 1985

Act 20870 2025
S Maharashtra

Maharashtra Management Of Irrigation Systems By Farmers Act, 2005

Act 20871 2025