Bare Acts

Showing 7461 - 7470 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Medical Practitioners (Amendment) Act, 2014

Act 20881 2025
S Maharashtra

Maharashtra Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage Or Loss To Property) Act, 2010

Act 20883 2025
S Maharashtra

Maharashtra Metropolitan Planning Committee (Constitution And Functions) (Continuance Of Provisions) Act, 1999

Act 20884 2025
S Maharashtra

Maharashtra Mineral Development (Creation And Utilisation) Fund Act, 2001

Act 20885 2025
S Maharashtra

Maharashtra Ministers Salaries And Allowances Act, 1956

Act 20886 2025
S Maharashtra

Maharashtra Minor Forest Produce (Regulation Of Trade) Act, 1969

Act 20887 2025
S Maharashtra

Maharashtra Minor Mineral Extraction (Development And Regulation) Rules, 2013

Act 20888 2025
S Maharashtra

Maharashtra Miscellaneous Alienations (In Hydrabad Enclaves) Abolition Act, 1965

Act 20889 2025
S Maharashtra

Maharashtra Money-Lending (Regulation) Act, 2014

Act 20891 2025
S Maharashtra

Maharashtra Money-Lending (Regulation) (Amendment) Act, 2014

Act 20890 2025