Bare Acts

Showing 7481 - 7490 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Municipal Corporations (Amendment) Act, 2006

Act 20902 2025
S Maharashtra

Maharashtra Municipal Corporations (Amendment) Act, 2011

Act 20903 2025
S Maharashtra

Maharashtra Municipal Corporations (Amendment) Act, 2015

Act 20904 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2006

Act 20910 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2007

Act 20911 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2008

Act 20912 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2009

Act 20913 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2010

Act 20914 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2011

Act 20915 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Fifth Amendment) Act, 2008

Act 20916 2025