Bare Acts

Showing 7471 - 7480 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Motor Vehicle (Fourth Amendment) Rules, 2010

Act 20892 2025
S Maharashtra

Maharashtra Motor Vehicles (Third Amendment) Rules, 2010

Act 20893 2025
S Maharashtra

Maharashtra Mounicipal (Co-Option Of Councillors) Rulrs, 1967

Act 20894 2025
S Maharashtra

Maharashtra Mounicipalites (Cattel-Pounds) Rulrs, 1967

Act 20895 2025
S Maharashtra

Maharashtra Mounicipalites (Conduct Of Business) Rules, 1966

Act 20896 2025
S Maharashtra

Maharashtra Muncipalities (Consolidated Property Tax) Rules, 1969

Act 20897 2025
S Maharashtra

Maharashtra Muncipalities (Disciunt And Interest In Respect Of Municipal Dues) Rules, 1970

Act 20898 2025
S Maharashtra

Maharashtra Muncipalities Elcection Rules, 1966

Act 20900 2025
S Maharashtra

Maharashtra Muncipalities (Elcection To Subjects Committers) Rules, 1966

Act 20899 2025
S Maharashtra

Maharashtra Municipal Corporation And Municipal Councils (Third Amendment) Act, 2007

Act 20901 2025