Bare Acts

Showing 7491 - 7500 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils, Nagar Panchayats And Industrial Townships (Third Amendment) Act, 2006

Act 20925 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Second Amendment) Act, 2006

Act 20917 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Second Amendment) Act, 2007

Act 20918 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Second Amendment) Act, 2010

Act 20919 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Second Amendment) Act, 2011

Act 20920 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Second Amendment) Act, 2012

Act 20921 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Sixth Amendment) Act, 2008

Act 20922 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Third Amendment) Act, 2010

Act 20923 2025
S Maharashtra

Maharashtra Municipal Corporations And Municipal Councils (Third Amendment) Act, 2012

Act 20924 2025
S Maharashtra

Maharashtra Municipal Corporations And The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Amendment) Act, 2015

Act 20926 2025