Bare Acts

Showing 7501 - 7510 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Municipal Corporations And The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Second Amendment) Act, 2015

Act 20927 2025
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S Maharashtra

Maharashtra Municipal Corporations, Municipal Councils And Maharashtra Regional And Town Planning (Amendment) Act, 2010

Act 20928 2025
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S Maharashtra

Maharashtra Municipal Corporations (Second Amendment) Act, 2007

Act 20905 2025
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S Maharashtra

Maharashtra Municipal Corporations (Second Amendment) Act, 2011

Act 20906 2025
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S Maharashtra

Maharashtra Municipal Corporations (Second Amendment) Act, 2015

Act 20907 2025
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S Maharashtra

Maharashtra Municipal Corporations Temporary Postponement Of Elections (Of The Mayors And Deputy Mayors Due To Ensuing General Elections To The State Legislative Assembly And Certain Other Elections) Act, 2004

Act 24046 2025
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S Maharashtra

Maharashtra Municipal Corporations (Temporary Provisions) Act, 1996

Act 20908 2025
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S Maharashtra

Maharashtra Municipal Corporations (Third Amendment) Act, 2011

Act 20909 2025
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S Maharashtra

Maharashtra Municipal Corporation Temporary Postponement Of Elections (Of The Mayors And Deputy Mayours Due To Ensuing General Elections To The State Legislative Assembly And Certain Other Elections) Act, 2004

Act 24045 2025
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S Maharashtra

Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Amendment) Act, 2006

Act 20930 2025
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