Bare Acts

Showing 7511 - 7520 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Amendment) Act, 2010

Act 20931 2025
S Maharashtra

Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Second Amendment) Act, 2006

Act 20929 2025
S Maharashtra

Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Second Amendment) Act, 2012

Act 20932 2025
S Maharashtra

Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Third Amendment) Act, 2015

Act 20933 2025
S Maharashtra

Maharashtra Municipal Councils, Nagar Panchayats And Insustrial Townships Act, 1965

Act 20934 2025
S Maharashtra

Maharashtra Municipal Property Tax Board Act, 2011

Act 20935 2025
S Maharashtra

Maharashtra Mupicipalities Backward Class Peersons(Recruit In Municpal Services) Rules, 1977

Act 20936 2025
S Maharashtra

Maharashtra National And State Parks Act, 1970

Act 20937 2025
S Maharashtra

Maharashtra National Law University Act, 2014

Act 20939 2025
S Maharashtra

Maharashtra National Law University (Amendment) Act, 2015

Act 20938 2025