Bare Acts

Showing 7531 - 7540 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) (Amendment) Act, 2005

Act 20949 2025
S Maharashtra

Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) (Amendment) Act, 2008

Act 20950 2025
S Maharashtra

Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) (Retrospective And Extension Of Duration) Act, 2000

Act 20951 2025
S Maharashtra

Maharashtra Paramedical Council Act, 2011

Act 20953 2025
S Maharashtra

Maharashtra Police (Amendment) Act, 2015

Act 20955 2025
S Maharashtra

Maharashtra Police (Amendment And Continuance) Act, 2014

Act 20954 2025
S Maharashtra

Maharashtra Police Officers (Change In Designation) Act, 1962

Act 20957 2025
S Maharashtra

Maharashtra Police (Second Amendment) Act, 2014

Act 20956 2025
S Maharashtra

Maharashtra Prevention And Eradication Of Human Sacrifice And Other Inhuman, Evil And Aghori Practices And Black Magic Act, 2013

Act 20958 2025
S Maharashtra

Maharashtra Prevention Of Begging Rules, 1964

Act 20959 2025