Bare Acts

Showing 7541 - 7550 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Prevention Of Communal, Anti-Social And Other Dangerous Activities Act, 1980

Act 20960 2025
S Maharashtra

Maharashtra Prevention Of Dangerous Activities Of Slum Lords, Bootleggers And Drug Offenders Act, 1981

Act 20961 2025
S Maharashtra

Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug-Offender, Dangerous Persons And Video Pirates Act, 1981

Act 20962 2025
S Maharashtra

Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug-Offenders And Dangerous Person (Amendment) Act, 2009

Act 20963 2025
S Maharashtra

Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug-Offenders And Dangerous Persons (Amendment) Act, 2007

Act 20964 2025
S Maharashtra

Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug-Offenders, Dangerous Persons And Video Pirates (Amendment) Act, 2015

Act 20965 2025
S Maharashtra

Maharashtra Prevention Of Defacement Of Property Act, 1995

Act 20966 2025
S Maharashtra

Maharashtra Prevention Of Food Adulteration Rules, 1962

Act 20967 2025
S Maharashtra

Maharashtra Prevention Of Fragmentation And Consolidation Of Holdings (Amendment) Act, 2015

Act 20968 2025
S Maharashtra

Maharashtra Prevention Of Malpractices At University Board And Other Specified Examinations Act, 1982

Act 20969 2025