Bare Acts

Showing 7521 - 7530 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra New Town Development Authorities (Term Of Office And Conditions Of Service Of Members) Rules, 1976

Act 20940 2025
S Maharashtra

Maharashtra Non-Biodegradable Garbage (Control) Act, 2006

Act 20941 2025
S Maharashtra

Maharashtra Nurses Act, 1966

Act 20943 2025
S Maharashtra

Maharashtra Nurses (Preparation Of List) Rules, 1970

Act 20942 2025
S Maharashtra

Maharashtra Official Languages Act, 1964

Act 20946 2025
S Maharashtra

Maharashtra Official Languages Act, 1965

Act 20947 2025
S Maharashtra

Maharashtra Official Languages (Amendment) Act, 2015

Act 20944 2025
S Maharashtra

Maharashtra Official Languages (Expected Purposes) Rules, 1966

Act 20945 2025
S Maharashtra

Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Etc.) Rules, 1964

Act 20948 2025
S Maharashtra

Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) Act, 1963

Act 20952 2025