Bare Acts

Showing 7681 - 7690 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Tax On Buildings (With Larger Residential Premises) (Re-Enacted) Act, 1979

Act 21092 2025
S Maharashtra

Maharashtra Tax On Buildings (With Larger Residential Premises) (Re-Enacted) Rules, 1979

Act 21093 2025
S Maharashtra

Maharashtra Tax On Entry Of Motor Vehicles Into Local Areas Act, 1987

Act 21094 2025
S Maharashtra

Maharashtra Tax On Lotteries Act, 2006

Act 21095 2025
S Maharashtra

Maharashtra Tax On Luxuries And Tax By Way Of Cess On Other Facilities, Services, Enjoyments, Utilities, Consumptions Etc Act, 1987

Act 21096 2025
S Maharashtra

Maharashtra Tax On Luxuries Rules, 1987

Act 21097 2025
S Maharashtra

Maharashtra Tax On Sale Of Electricity Act, 1963

Act 21099 2025
S Maharashtra

Maharashtra Tax On Sale Of Electricity (Amendment) Act, 2008

Act 21098 2025
S Maharashtra

Maharashtra Tax On The Entry Of Goods Into Local Areas Act, 2002

Act 21100 2025
S Maharashtra

Maharashtra Tax Taxl (Levy, Amendment And Validation) Act, 2014

Act 21101 2025