Bare Acts

Showing 7691 - 7700 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Temporary Increase In Entertainments Duty And Education Cess Act, 1972

Act 21102 2025
S Maharashtra

Maharashtra Temporary Increase In Taxes On Motor Vehicles And Passengers Act, 1972

Act 21103 2025
S Maharashtra

Maharashtra Tenancy And Agricultural Lands, Hyderabad Tenancy And Agricultural Lands And Maharashtra Tenancy And Agricultural Lands (Vidarbha Region) (Amendment) Act, 2015

Act 21104 2025
S Maharashtra

Maharashtra Textile Companies (Acquisition And Transfer Of Undertakings) Act, 1982

Act 21105 2025
S Maharashtra

Maharashtra (Third Supplementary) Appropriation Act, 2006

Act 20622 2025
S Maharashtra

Maharashtra (Third Supplementary) Appropriation Act, 2010

Act 20623 2025
S Maharashtra

Maharashtra (Third Supplementary) Appropriation Act, 2012

Act 20624 2025
S Maharashtra

Maharashtra Town Planning Schemes Rules, 1974

Act 21106 2025
S Maharashtra

Maharashtra Tribal Economic Condition (Improvement) Act, 1976

Act 21107 2025
S Maharashtra

Maharashtra Truck Terminal (Regulation Of Location) Act, 1995

Act 21108 2025