Bare Acts

Showing 841 - 850 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Rural Electric Co-Operative Societies (Temporary Provisions) Act, 1998

Act 13723 2025
S Andhra Pradesh

Andhra Pradesh Rural Electric Co-Operative Societies (Temporary Provisions) (Amendment) Act, 2001

Act 13722 2025
S Andhra Pradesh

Andhra Pradesh Sahakara Junior Kalasalalu (Registration, Establishment, Recognition And Regulation) Rules, 1988

Act 13724 2025
S Andhra Pradesh

Andhra Pradesh (Sale Of Liquor To Permit Holders And Licences) Rules, 1995

Act 13010 2025
S Andhra Pradesh

Andhra Pradesh Sales Of Motor Spirit Taxation Act, 1960

Act 13725 2025
S Andhra Pradesh

Andhra Pradesh Sales Tax Appellate Tribunal Regulations, 1957

Act 13727 2025
S Andhra Pradesh

Andhra Pradesh Sales Tax (Settlement Of Disputes) Act, 2001

Act 13726 2025
S Andhra Pradesh

Andhra Pradesh Sales Tax Settlement Of Disputes Rules, 2001

Act 13728 2025
S Andhra Pradesh

Andhra Pradesh Sandal Wood And Red Sandals Wood Transit Rules, 1969

Act 13729 2025
S Andhra Pradesh

Andhra Pradesh Sandal Wood Possession Rules, 1969

Act 13730 2025