Bare Acts

Showing 851 - 860 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Saw Mills (Regulation) Rules, 1969

Act 13731 2025
S Andhra Pradesh

Andhra Pradesh Scheduled Areas Ryotwari Settlement Regulation, 1970

Act 13732 2025
S Andhra Pradesh

Andhra Pradesh Scheduled Areas Ryotwari Settlement Rules, 1971

Act 13733 2025
S Andhra Pradesh

Andhra Pradesh Scheduled Castes (Rationalisation Of Reservations) Act, 2000

Act 13734 2025
S Andhra Pradesh

Andhra Pradesh (Scheduled Castes, Scheduled Tribes And Backward Classes) Issue Of Community, Nativity And Date Of Birth Certificates Rules, 1997

Act 13011 2025
S Andhra Pradesh

Andhra Pradesh (Scheduled Castes, Scheduled Tribes And Backward Classes) Regulation Of Issue Of Community Certificates Act, 1993

Act 13012 2025
S Andhra Pradesh

Andhra Pradesh Scheduled Castes Sub-Plan And Tribal Sub-Plan (Planning, Allocation And Utilisation Of Financial Resources) Act, 2013

Act 13735 2025
S Andhra Pradesh

Andhra Pradesh Scheduled Commodities Dealers(Licensing And Distribution) Order, 1982

Act 13737 2025
S Andhra Pradesh

Andhra Pradesh Scheduled Commodities (Regulation Of Distribution By Cards System) Order, 1973

Act 13736 2025
S Andhra Pradesh

Andhra Pradesh School Education (Community Participation) Act, 1998

Act 13738 2025