Bare Acts

Showing 8581 - 8590 of 11113 acts
Type: State Acts
S Gujarat

Probationary Section Officers (Legal) (Conditions Of Service Relating To Training And Passing Of Pre-Service Examination) Rules, 1999

Act 17647 2025
S Gujarat

Probationary Section Officers (Legal) (Conditions Of Service Re-Lating To Training And Passing Of Pre-Service Examination) Rules, 1999

Act 17646 2025
S Delhi

Procedure And Conduct Of Business Regulations, 1958

Act 16329 2025
S Karnataka

Process Fee Rules Under The Karnataka Court Fees And Suits Valuation Act, 1958

Act 19099 2025
S Andhra Pradesh

Process Fees Rules, 1965

Act 13976 2025
S Gujarat

Professor Recruitment Rules, 1999

Act 17648 2025
S Bengal

Prohibition Of Smoking In Passenger Vehicles Act, 1953

Act 15118 2025
S Punjab and Haryana

Protection Of Breast-Feeding And Child Nutrition Ordinance, 2002

Act 21832 2025
S Bengal

Protection Of Muhammadan Pilgrims Act, 1896

Act 15119 2025
S Maharashtra

Protection Of Pilgrims Act, 1887

Act 21207 2025