Bare Acts

Showing 8591 - 8600 of 11113 acts
Type: State Acts
S Punjab and Haryana

Provincial Assembly Of The Punjab Privileges Act, 1972

Act 21833 2025
S Punjab and Haryana

Provincial Employees Social Security Ordinance, 1965

Act 21834 2025
S Punjab and Haryana

Provincial Industrial Development Corporation (West Pakistan) (Amendment) Act, 1967

Act 21837 2025
S Punjab and Haryana

Provincial Industrial Development Corporation (West Pakistan Amendment) Ordinance, 1964

Act 21836 2025
S Punjab and Haryana

Provincial Industrial Development Corporation (West Pakistan) (West Pakistanamendment) Ordinance, 1963

Act 21838 2025
S Punjab and Haryana

Provincial Industrial Development (West Pakistan) (Amendment) Ordinance, 1965

Act 21835 2025
S Karnataka

Provincial Insolvency (Karnataka Extension And Amendment) Act, 1962

Act 19100 2025
S Tamil Nadu

Provincial Insolvency (Madras Amendment) Act, 1953

Act 23017 2025
S Punjab and Haryana

Provincial Insolvency (West Pakistan Amendment) Ordinance, 1959

Act 21839 2025
S Punjab and Haryana

Provincial Motor Vehicles Ordinance, 1965

Act 21840 2025