Bare Acts

Showing 8611 - 8620 of 11113 acts
Type: State Acts
S Jammu and Kashmir

Public Gambling Act, 1977

Act 18064 2025
S Punjab and Haryana

Public Gambling (Repeal) Act, 1985

Act 21841 2025
S Punjab and Haryana

Public Health (Emergency Provisions) Ordinance, 1944

Act 21842 2025
S Karnataka

Public Liability Insurance Act, 1991

Act 19102 2025
S Karnataka

Public Liability Insurance Rules, 1991

Act 19103 2025
S Jammu and Kashmir

Public Servants (Inquiries) Act, 1977

Act 18065 2025
S Rajasthan

Public Wakfs (Extension Of Limitation) (Rajasthan Amendment) Act, 1978

Act 22357 2025
S Tamil Nadu

Pudukkottai (Settlement Of Inams) Act, 1955

Act 23019 2025
S Maharashtra

Pulgaon Cotton Mills Limited (Acquisition Of Shares) Act, 1982

Act 21208 2025
S Maharashtra

Pune City Municipal Corporation Octroi Rules

Act 21209 2025