Bare Acts

Showing 8871 - 8880 of 11113 acts
Type: State Acts
S Punjab and Haryana

Punjab Municipal (Haryana Octroi Surcharge Validation) Act, 1969

Act 22067 2025
S Punjab and Haryana

Punjab Municipal (Second Amendment) Act, 2014

Act 22068 2025
S Punjab and Haryana

Punjab Murderous Outrages Act, 1867

Act 22076 2025
S Punjab and Haryana

Punjab Muslim Personal Law (Shariat) Application (Removal Of Difficulties) Act, 1975

Act 22077 2025
S Punjab and Haryana

Punjab Muslim Personal Law (Shariat) Application (Removal Of Doubts) Ordinance, 1972

Act 22078 2025
S Punjab and Haryana

Punjab National Calamities (Prevention And Relief) Act, 1958

Act 22079 2025
S Punjab and Haryana

Punjab New Capital (Periphery) Contr0l (Haryana Amendment) Act, 2014

Act 22080 2025
S Punjab and Haryana

Punjab New Capital (Periphery) Control Act, 1952

Act 22082 2025
S Punjab and Haryana

Punjab New Capital (Periphery) Control (Haryana Amendment) Act, 2012

Act 22081 2025
S Punjab and Haryana

Punjab New Mandi Townships (Development And Regulation) Act, 1960

Act 22083 2025